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Madhya Pradesh High Court

Vikram Singh Mangertiya vs Principal Secretary The State Of Madhya ... on 20 March, 2023

Author: Pranay Verma

Bench: Pranay Verma

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 2 of 2011 (VIKRAM SINGH MANGERTIYA Vs PRINCIPAL SECRETARY THE STATE OF MADHYA PRADESH AND 4 ORS. AND OTHERS) Dated : 20-03-2023 None for the parties.

Adjourned.

List after four weeks.

(PRANAY VERMA) JUDGE Shilpa Signature Not Verified Signed by: SHILPA NAGDEVE Signing time: 21-03-2023 10:14:48