Madhya Pradesh High Court
Vikram Singh Mangertiya vs Principal Secretary The State Of Madhya ... on 20 March, 2023
Author: Pranay Verma
Bench: Pranay Verma
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 2 of 2011 (VIKRAM SINGH MANGERTIYA Vs PRINCIPAL SECRETARY THE STATE OF MADHYA PRADESH AND 4 ORS. AND OTHERS) Dated : 20-03-2023 None for the parties.
Adjourned.
List after four weeks.
(PRANAY VERMA) JUDGE Shilpa Signature Not Verified Signed by: SHILPA NAGDEVE Signing time: 21-03-2023 10:14:48