Madhya Pradesh High Court
Meil Kbl (Jv) Through Shri G Aravinda ... vs Narmada Valley Development Authority ... on 27 November, 2017
THE HIGH COURT OF MADHYA PRADESH
AA-40-2017
(MEIL KBL (JV) THROUGH SHRI G ARAVINDA REDDY Vs NARMADA VALLEY
DEVELOPMENT AUTHORITY (NVDA))
5
Indore, Dated : 27-11-2017
Shri V.Assudani, counsel for the appellant.
Shri Romesh Dave, counsel for the respondent-
NVDA prays for time to file the reply.
Let notice of Appeal and I.A. be issued to the other respondents on payment of P.F. within a week.
List on 24.01.2018.
(PRAKASH SHRIVASTAVA) JUDGE mk