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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1)(y) in THE NATIONAL FORENSIC SCIENCES UNIVERSITY ACT, 2020

(y)to acquire, hold, manage and dispose of any property, movable or immovable, including trust and endowment properties for the purposes of the University;