Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Uttar Pradesh - Subsection Section 30(3) in The United Provinces Aerial Ropeways Act, 1922 (3)All rules made under this section shall be published in the [official Gazette] [Substituted for "Gazette" by the ALO 1937].Offences, Penalties and Arrests
