Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62] [Entire Act] State of Assam - Subsection Section 62(i) in The Assam Cinemas (Regulation) Rules, 1960 (i)he possess a minimum general education up to Cl. VIII standard and has completed two years' apprentice training in operation of Projector machine;
