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Jammu & Kashmir High Court - Srinagar Bench

Promark Techsolutions Private Limited vs Union Territry Of J And K And Anr on 23 December, 2025

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                                                  Serial No. 117
                                                                  Supple Cause List.


    HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                   AT SRINAGAR
                                 Arb P 47/2024.

PROMARK TECHSOLUTIONS PRIVATE LIMITED.
                                                                 ...Petitioner (s)
               Through:   Mr. Vinayak Phull, Advocate. (Th. Virtual Mode)
                                       VERSUS

UNION TERRITRY OF J AND K AND ANR.

               Through:   Ms. Naubahar, Assisting Counsel vice
                          Mr Ab. Rashid Malik, Sr. AAG.
                                                              ...Respondent(s)

CORAM:
    HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE.
                                  ORDER

23-12-2025 Adjourned at the request of the proxy counsel appearing for the respondents.

Be listed for tomorrow i.e. 24th of December, 2025.

(Sanjay Dhar) Judge SRINAGAR 23-12-2025 Showkat Khan