Jammu & Kashmir High Court - Srinagar Bench
Promark Techsolutions Private Limited vs Union Territry Of J And K And Anr on 23 December, 2025
Author: Sanjay Dhar
Bench: Sanjay Dhar
Serial No. 117
Supple Cause List.
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
Arb P 47/2024.
PROMARK TECHSOLUTIONS PRIVATE LIMITED.
...Petitioner (s)
Through: Mr. Vinayak Phull, Advocate. (Th. Virtual Mode)
VERSUS
UNION TERRITRY OF J AND K AND ANR.
Through: Ms. Naubahar, Assisting Counsel vice
Mr Ab. Rashid Malik, Sr. AAG.
...Respondent(s)
CORAM:
HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE.
ORDER
23-12-2025 Adjourned at the request of the proxy counsel appearing for the respondents.
Be listed for tomorrow i.e. 24th of December, 2025.
(Sanjay Dhar) Judge SRINAGAR 23-12-2025 Showkat Khan