Madhya Pradesh High Court
Sirajuddin Hanfee vs State Of M.P. & 3 Ors. on 16 September, 2019
Author: Prakash Shrivastava
Bench: Prakash Shrivastava
1 WP-6435-2008 The High Court Of Madhya Pradesh WP-6435-2008 (SIRAJUDDIN HANFEE Vs STATE OF M.P. & 3 ORS.) WP/06436/2008 1 Indore, Dated : 16-09-2019 Shri Arjun Agrawal, Advocate on behalf of Shri Rohit Mangal, Advocate for the petitioner.
Learned counsel for the petitioner submits that he has no instructions in the matter.
Let SPC be issued to the petitioner for a date to be fixed by the Office. List after 4 weeks.
(PRAKASH SHRIVASTAVA) JUDGE SS/-
Digitally signed by Shailesh Sukhdev Date: 19/09/2019 16:25:37