Section 2(d) in The M.P. Lok Abhikaranon Ke Madhyam Se Bis Sutriya Karyakram Ka Karyanvayan Adhiniyam, 1980
(d)[ "committee" means a State Level Committee, District Level Committee, Block Level Committee or an Urban Committee, as the case may be, constituted, under Section 3.] [Substituted by M.P. Act No. 5 of 1997 (w.e.f. 22-1-1997).](dd)[x x x] [Omitted by M.P. Act No. 5 of 1997 (w.e.f. 22-1-1997).](ddd)[x x x] [Omitted by M.P. Act No. 5 of 1997 (w.e.f. 22-1-1997).]
