Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 5 in Regulation Governing Hindu Temples (Devasthans) of Goa, Daman & Diu 5. ) To elect every three years the members of the Managing Committee, in the terms prescribed under this Regulation and respective bye-laws;
