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State of Rajasthan - Section

Section 85 in Rajasthan Co-operative Societies Rules, 2003

85. Authority to Land Development Bank to exercise power under section 89.

— The authorisation for the purpose of clause (a) of the proviso to sub-section (1) of section 89 shall be granted to the Land Development Bank by the Registrar after hearing the objection, if any of the mortgagor or mortgagors concerned.