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[Cites 0, Cited by 0] [Section 291(1)] [Section 291] [Entire Act]

State of Madhya Pradesh - Subsection

Section 291(1)(a) in The M.P. Municipal Corporation Act, 1956

(a)a direction that in any street, portion of a street or locality specified in the Scheme the elevation and construction of the frontage of all buildings thereafter erected or re-erected shall, in respect of their architectural features, be such as may be fixed for the locality; .