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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(e) in The Gujarat Municipal Finance Board Act, 1979

(e)
(i)to tender advice on the local authorities in respect of preparation of their budget estimates; and
(ii)to make report to the State Government of its observations in relation to the budget estimates of local authorities generally or in relation to budget estimates of any local authority in particular;