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[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 51(1)(a) in The Prisoners Act, Svt. 1977 [Jammu and Kashmir]

(a)for regulating the escort of prisoners to and from Courts in which their attendance is required and for their custody during the period of such attendance;