Supreme Court - Daily Orders
Medical Council Of India vs Saveetha Medical College And Hospital on 27 November, 2017
Bench: Arun Mishra, Sanjay Kishan Kaul
ITEM NO.54 COURT NO.9 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).
12208-12209/2017
(Arising out of impugned final judgment and order dated 06-04-2017
in WMP No. 8317/2017 06-04-2017 in WMP No. 8322/2017 06-04-2017 in
WMP No. 7617/2017 passed by the High Court Of Judicature At Madras)
MEDICAL COUNCIL OF INDIA Petitioner(s)
VERSUS
SAVEETHA MEDICAL COLLEGE AND HOSPITAL Respondent(s)
Date : 27-11-2017 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. Gaurav Sharma, AOR
Mr. Prateek Bhatia, Adv.
Mr. Dhawal Mohan, Adv.
Mr. Amandeep Kaur, Adv.
Mr. Abhishek Srivastava, Adv.
Ms. Mansi Sharma, Adv.
For Respondent(s) Ms. Parnika Jain, Adv.
Mr. S. Ravi Shankar, AOR
UPON hearing the counsel the Court made the following
O R D E R
List in the second week of January, 2017 alongwith W.P. No. 238 of 2017 etc. (NEELAM GULATI) (JAGDISH CHANDER) COURT MASTER (SH) Signature Not Verified BRANCH OFFICER Digitally signed by ASHWANI KUMAR Date: 2017.11.27 16:25:29 IST Reason: