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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of West Bengal - Subsection

Section 26(15) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(15)For the purpose of issuance of such camp-license as mentioned in sub-rule (12), the licensing authority shall maintain such register in such in such form containing such particulars in such manner as may be notified.