Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 55(5)] [Section 55] [Entire Act]

State of Rajasthan - Subsection

Section 55(5)(x) in Rajasthan Land Revenue (Land Records) Rules, 1957

(x)any alienation or resumption of revenue by Government and suspensions and remissions of revenue and any alteration in the rate of cesses: