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[Cites 0, Cited by 0] [Section 12] [Entire Act]

NCT Delhi - Subsection

Section 12(3) in Delhi District Courts Establishment (Appointment & Conditions of Service) Rules, 2012

(3)Interview Committee(s) shall forward the entire list of the candidates interviewed with marks obtained by each candidate, in such format as may be desired by the District Judge, as soon as practicable soon after the last interview is concluded, duly signed by all members.