Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 47 in The Haryana Canal and Drainage Act, 1974 47. Provisions regarding field drains. - The provisions contained in sections 17 to 25 shall apply mutatis mutandis to field drains.
