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Punjab-Haryana High Court

Constable Paramjit Singh No. 27/612 ... vs State Of Punjab & Ors on 28 July, 2010

Author: Ajai Lamba

Bench: Ajai Lamba

        IN THE HIGH COURT OF PUNJAB AND HARYANA AT

                               CHANDIGARH.



                                         Civil Writ Petition No.5569 of 2010

                                       DATE OF DECISION : JULY 28, 2010



CONSTABLE PARAMJIT SINGH No. 27/612 (SEC WING)

                                                      ....... PETITIONER(S)

                                   VERSUS

STATE OF PUNJAB & ORS.

                                                      .... RESPONDENT(S)



CORAM : HON'BLE MR. JUSTICE AJAI LAMBA



PRESENT: Mr. Saurabh Garg, Advocate, for the petitioner(s).
         Mr. BS Chahal, DAG, Punjab.


AJAI LAMBA, J. (Oral)

For the reasons recorded in order of even date, passed in CWP 5566 of 2010 (Constable Kapil Tiwari No. 27/327 v. State of Punjab and others), this petition is dismissed.

July 28, 2010                                            ( AJAI LAMBA )
Kang                                                             JUDGE


1. To be referred to the Reporters or not?

Whether the judgment should be reported in the Digest?