Punjab-Haryana High Court
Constable Paramjit Singh No. 27/612 ... vs State Of Punjab & Ors on 28 July, 2010
Author: Ajai Lamba
Bench: Ajai Lamba
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH.
Civil Writ Petition No.5569 of 2010
DATE OF DECISION : JULY 28, 2010
CONSTABLE PARAMJIT SINGH No. 27/612 (SEC WING)
....... PETITIONER(S)
VERSUS
STATE OF PUNJAB & ORS.
.... RESPONDENT(S)
CORAM : HON'BLE MR. JUSTICE AJAI LAMBA
PRESENT: Mr. Saurabh Garg, Advocate, for the petitioner(s).
Mr. BS Chahal, DAG, Punjab.
AJAI LAMBA, J. (Oral)
For the reasons recorded in order of even date, passed in CWP 5566 of 2010 (Constable Kapil Tiwari No. 27/327 v. State of Punjab and others), this petition is dismissed.
July 28, 2010 ( AJAI LAMBA ) Kang JUDGE
1. To be referred to the Reporters or not?
Whether the judgment should be reported in the Digest?