Gujarat High Court
Anand Rameshchandra Mehta vs Mauleshkumar Rameshchandra Mehta on 6 August, 2021
Author: Ashutosh J. Shastri
Bench: Ashutosh J. Shastri
C/IAAP/74/2021 ORDER DATED: 06/08/2021
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/PETN. UNDER ARBITRATION ACT NO. 74 of 2021
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ANAND RAMESHCHANDRA MEHTA
Versus
MAULESHKUMAR RAMESHCHANDRA MEHTA
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Appearance:
ANISBHAI S VAHORA(8469) for the Petitioner(s) No. 1
HIREN S SOMAIYA(8031) for the Petitioner(s) No. 1
MR.MANAN BHATT(6535) for the Respondent(s) No. 1
MS DHARA M SHAH(5546) for the Respondent(s) No. 3
NOTICE SERVED(4) for the Respondent(s) No. 2
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CORAM:HONOURABLE MR. JUSTICE ASHUTOSH J. SHASTRI
Date : 06/08/2021
ORAL ORDER
When the matter is taken up for hearing, with a view to submit affidavit-in-reply, learned advocate Ms. Dhara Shah appearing on behalf of respondent No.3, has requested for time.
Time is granted. Put up on 3rd September 2021.
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