Section 35(2)(c) in The Telecom Regulatory Authority Of India Act, 1997

[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(2)(c) in The Telecom Regulatory Authority Of India Act, 1997

(c)the procedure for conducting an inquiry made under sub-section (2) of section 7;

(ca)the salary and allowances and other conditions of service of officers and other employees of the Authority under sub-section (2) of section 10;