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[Cites 0, Cited by 2] [Section 25B] [Entire Act]

NCT Delhi - Subsection

Section 25B(10) in The Delhi Rent Control Act, 1958

(10)Save as otherwise provided in this Chapter, the procedure for the disposal of an application for eviction on the ground specified in clause (e) of the proviso to sub-section (1) of section 14, or under section 14A, shall be the same as the procedure for the disposal of applications by Controllers.