Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 53 in The Easements Act, 1977 (1920 A.D.) 53. Who may gram licence. - A licence may be granted by any one in the circumstances and to the extent in and to which he may transfer his interests in the property affected by the licence.
