Supreme Court - Daily Orders
K.Rakkianna Gounder vs The Secretry,Govt.Of T.Nadu,H.U.D.D ... on 23 March, 2015
Bench: J. Chelameswar, R.K. Agrawal
ITEM NO.63 COURT NO.6 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).
7426-7427/2014
(Arising out of impugned final judgment and order dated 29/11/2013
in WA No. 788/2013,20/12/2013 in RA No. 209/2013,20/12/2013 in WA
No. 788/2013 passed by the High Court Of Madras)
K.RAKKIANNA GOUNDER & ORS. Petitioner(s)
VERSUS
THE SECRETRY,GOVT.OF T.NADU,H.U.D.D & OR Respondent(s)
(with interim relief and office report)
Date : 23/03/2015 These petitions were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. P.P. Rao, Sr. Adv.
Mr. V. Balachandran,Adv.
Mr. V. Ramasubramanian, Adv.
For Respondent(s) Mr. Subramonium Prasad, AAG
Mr. M. Yogesh Kanna,Adv.
Ms. J. Janani, Adv.
Mr. A. Santha Kumaran, Adv.
Mr. Rajiv Dalal Barrister, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Leave granted. Interim order granted on 31.3.2014 shall continue.
(DEEPAK MANSUKHANI) (INDU BALA KAPUR) Signature Not Verified COURT MASTER Digitally signed by COURT MASTER Deepak Mansukhani Date: 2015.03.24 12:44:37 IST Reason: