Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act] State of Tamilnadu - Subsection Section 7(2)(h) in Tamil Nadu Panchayats (Opening and Maintenance of Market) Rules, 2000 (h)arrangements made or to be made for providing adequate water including drinking water to the visiting public and toilet facilities; and