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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Madhya Pradesh - Subsection

Section 75(1) in The M.P. Gram Nyayalaya Rules, 2001

(1)The District Judge may authorise any Judicial Officer for the inspection of any Gram Nyayalaya and for the purpose of guiding and training the members of the Cram Nyayalaya to perform their duties properly under the Act and the rules.