Madras High Court
Singaravelu vs K.Tharpagaraj on 2 August, 2024
Author: N.Anand Venkatesh
Bench: N.Anand Venkatesh
Contempt Petition No.1716 of 2024
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 02.08.2024
CORAM
THE HONOURABLE MR.JUSTICE N.ANAND VENKATESH
Contempt Petition No.1716 of 2024
Singaravelu
S/o.Vajjiram ... Petitioner
Vs.
1.K.Tharpagaraj
The District Collector,
Thirupathur District,
Thirupathur.
2.Sampath
The Thasildar,
Natrampalli Taluk,
Natrampalli,
Thirupathur District.
3.Nizar Ahmed
The Village Administrative Officer,
Patchur Village, Natrampalli Taluk,
Thirupathur District. ... Respondents
Contempt Petition filed u/s.11 of the Contempt of Courts Act,
1971, praying to punish the respondent for Contempt of Court for having
wilfully disobeying the order passed in W.P.No.17562 of 2023 dated
16.06.2023.
For Petitioner : Mr.Om Sai Ram
For Respondents : Mr.P.Gurunathan
Additional Government Pleader
*****
ORDER
https://www.mhc.tn.gov.in/judis 1/4 Contempt Petition No.1716 of 2024 This Contempt Petition has been filed praying to punish the respondent for wilfully disobeying the order of this Court passed in W.P.No.17562 of 2023, dated 16.06.2023.
2. When the matter was taken up for hearing, the learned Additional Government Pleader appearing on behalf of the respondents produced the communication made by the District Collector, Tirupattur, dated 01.08.2024 to the Commissioner of Land Administration, Chennai.
The relevant portions are extracted hereunder:
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VJkpd;wp epykhw;wk; bra;jpl gupe;Jiu
bra;fpnwd; vd;gij gzpt[ld;
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Recording the above, this Contempt Petition is closed.
02.08.2024 Neutral Citation: Yes/No Index: yes/no Speaking Order/Non-Speaking Order gm N.ANAND VENKATESH, J gm https://www.mhc.tn.gov.in/judis 3/4 Contempt Petition No.1716 of 2024 Contempt Petition No.1716 of 2024 02.08.2024 https://www.mhc.tn.gov.in/judis 4/4