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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Assam - Subsection

Section 5(a) in The Assam Co-operative Agricultural and Rural Development Bank, Rules, 1961

(a)Service of demand notice on the defaulter. - As soon as a distraint in made, the distrainer shall deliver to the defaulter a list of the property distrained and shall give him intimation in writing of the place and the day and hour at which the distrained property will be sold :