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[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(3)(ii) in The M.P. Vanijyik Kar Adhiniyam, 1994

(ii)any dealer or class of dealers from any provision of the repealed Act or the provision of any rule made thereunder;