Section 8 in Commercial Tax Officer, Class II (pre-service training and post-training examination) Rules, 2016
8. Requirement as to attendance.
- In order to qualify for appearing at the examination, a directly recruited Commercial Tax Officer shall require to attend minimum of 85% of the total number of lectures in the institutional training otherwise he shall be disqualified for appearing in the post-training examination and shall be liable to be terminated from his appointment.
