Section 3(1)(i) in The Haryana Mechanical Vehicles (Bridge Tolls) Act, 1974

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State of Haryana - Subsection

Section 3(1)(i) in The Haryana Mechanical Vehicles (Bridge Tolls) Act, 1974

(i)on Defence Service Vehicles, and such other mechanical vehicle or class of mechanical vehicles, as the State Government may, by general or special order, exempt from the levy or payment of the toll;

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State of Haryana - Subsection

Section 3(1)(i) in The Haryana Mechanical Vehicles (Bridge Tolls) Act, 1974