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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Gujarat - Subsection

Section 41(2) in Saurashtra Gharkhed, Tenancy Settlement And Agricultural lands Ordinance, 1949

(2)Every document on which the claimant founds his claim or on which he relies in support thereof, shall be delivered to the manager along with the claim.