Calcutta High Court (Appellete Side)
Dr. Arup Mitra vs The Deputy Director(M&M) Surad Cmda And ... on 9 October, 2013
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
1
Sl. 01
09.10.2013.
S.d. W. P. No. 19332(W) of 2001
Dr. Arup Mitra
-versus-
The Deputy Director(M&M) Surad CMDA and others.
Mr. Partha Sarathi Basu
Mr. Satyajit Talukdar
...for the respondent.
Since none appears in support of the petition and no steps have been taken for nearly a decade, WP No. 19332(W) of 2001 is dismissed for default.
Interim order, if any, stands vacated.
There will be no order as to costs.
(Sanjib Banerjee, J.)