Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(e) in The National Welfare board for Seafarers Rules, 1963

(e)If in the opinion of the Central Government, he has ceased to represent the interest on whose behalf he was appointed;