Section 192 in Andhra Pradesh Rules Under the Registration Act, 1908
192.
The following books and files shall be preserved permanently:Book 1: Register of non-testamentary or any documents relating to immovable property.Book 2: Record of reasons for refusal to register.Book 3: Register of wills and authorities to adoptBook 4: Miscellaneous Register.Book 5: Register of deposits of Wills.Indexes Nos. I, II, III and IV and subsidiary indexes.Register of Thumb-impressions.File of translations.Files of appeals, orders and judgments of Courts.Deposition Book.
