Madhya Pradesh High Court
Jabir Kha vs The State Of Madhya Pradesh on 26 July, 2024
Author: Prakash Chandra Gupta
Bench: Prakash Chandra Gupta
1 MCRC-26050-2024 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 26050 of 2024 (JABIR KHA Vs THE STATE OF MADHYA PRADESH ) Dated : 26-07-2024 Ms.Sapna Patwa, learned counsel for the applicant.
Shri Prashant Jain, learned G.A. for the State.
Case diary is available. Counsel for the applicant prays for time to argue the case. List after two weeks.
(PRAKASH CHANDRA GUPTA) JUDGE ajit Signature Not Verified Signed by: AJIT KAMALASANAN Signing time: 26-07-2024 18:24:06