Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Meghalaya - Subsection

Section 21(2)(a) in The Meghalaya Police Act, 2010

(a)vested with all or such of the powers, privileges, duties and immunities of a police officer as may be prescribed or specially notified by the State Government;