Delhi High Court - Orders
M/S Cardio Products Corporation vs Government Of National Capital ... on 15 July, 2025
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~2 to 4, 41 to 52, 54 to 56 and 63 to 64
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9917/2015
M/S CARDIO PRODUCTS CORPORATION .....Petitioner
Through: Ms.Deepika V. Marwaha, Sr. Adv.
with Ms.Worthing Kasar, Ms.Raunika
Johar, Mr.Alok Pandey and
Mr.Tanishq Sharma, Advs.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITROY OF
DELHI & ORS .....Respondents
Through: Mr.Sanjay Kumar Pathak, SC with
Mr.Sunil Kumar Jha, Mr.M.S. Akhtar
and Mr.Divakar Kapil, Advs. for
LAC/L&B (GNCTD.)
Mr.Biraja Mahapatra, Adv. with
Mr.Nalin Hingorani, Adv. for
LAC/L&B.
Mr.Sanjay Poddar, Sr. Adv. with
Mr.Nitin Mishra, Standing Counsel.
3
+ W.P.(C) 10136/2015
ANIL KUMAR GUPTA .....Petitioner
Through: Ms.Deepika V. Marwaha, Sr. Adv.
with Ms.Worthing Kasar, Ms.Raunika
Johar, Mr.Alok Pandey and
Mr.Tanishq Sharma, Advs.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI AND ORS. .....Respondents
Through: Mr.Sanjay Kumar Pathak, SC with
Mr.Sunil Kumar Jha, Mr.M.S. Akhtar
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/07/2025 at 22:33:53
and Mr.Divakar Kapil, Advs. for
LAC/L&B (GNCTD.)
Mr.Rajneesh Sharma, Adv. with
Mr.Ritank Kumar and MrAnil Pandey,
Advs. for UOI/LAC-R-1& R-2.
Mr.Sanjay Poddar, Sr. Adv. with
Mr.Nitin Mishra, Standing Counsel.
Ms.Manika Tripathy, Standing
Counsel for DDA with Mr.Ashutosh
Kaushik, Adv.
4
+ W.P.(C) 9989/2015
ASHOK KUMAR & ANR .....Petitioners
Through: Ms.Deepika V. Marwaha, Sr. Adv.
with Ms.Worthing Kasar, Ms.Raunika
Johar, Mr.Alok Pandey and
Mr.Tanishq Sharma, Advs.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI & ORS .....Respondents
Through: Mr.Naushad Ahmed Khan, Adv. with
Ms.Seema Thapliyal, Adv. for
DoE/NCT of Delhi.
Mr.Sanjay Kumar Pathak, SC with
Mr.Sunil Kumar Jha, Mr.M.S. Akhtar
and Mr.Divakar Kapil, Advs. for
LAC/L&B (GNCTD.)
Mr.Sanjay Poddar, Sr. Adv. with
Mr.Nitin Mishra, Standing Counsel.
41
+ W.P.(C) 9971/2015
VIVEK KHAITAN .....Petitioner
Through: Ms.Deepika V. Marwaha, Sr. Adv.
with Ms.Worthing Kasar, Ms.Raunika
Johar, Mr.Alok Pandey and
Mr.Tanishq Sharma, Advs.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/07/2025 at 22:33:53
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI & ORS .....Respondents
Through: Mr.Sanjay Kumar Pathak, SC with
Mr.Sunil Kumar Jha, Mr.M.S. Akhtar
and Mr.Divakar Kapil, Advs. for
LAC/L&B (GNCTD.)
Mr.Biraja Mahapatra, Adv. with
Mr.Nalin Hingorani, Adv. for
LAC/L&B.
Mr.Sanjay Poddar, Sr. Adv. with
Mr.Nitin Mishra, Standing Counsel.
Ms.Shobhana Takiar, Standing
Counsel for DDA with Mr.Kuljeet
Singh, Adv.
42
+ W.P.(C) 10088/2015
DINESH KUMAR JAIN .....Petitioner
Through: Ms.Deepika V. Marwaha, Sr. Adv.
with Ms.Worthing Kasar, Ms.Raunika
Johar, Mr.Alok Pandey and
Mr.Tanishq Sharma, Advs.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI AND ORS. .....Respondents
Through: Mr.Sanjay Kumar Pathak, SC with
Mr.Sunil Kumar Jha, Mr.M.S. Akhtar
and Mr.Divakar Kapil, Advs. for
LAC/L&B (GNCTD.)
Mr.Biraja Mahapatra, Adv. with
Mr.Nalin Hingorani, Adv. for
LAC/L&B.
Mr.Sanjay Poddar, Sr. Adv. with
Mr.Nitin Mishra, Standing Counsel.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/07/2025 at 22:33:53
43
+ W.P.(C) 10165/2015 & CM APPL. 25083/2015
MADHU GUPTA .....Petitioner
Through: Ms.Deepika V. Marwaha, Sr. Adv.
with Ms.Worthing Kasar, Ms.Raunika
Johar, Mr.Alok Pandey and
Mr.Tanishq Sharma, Advs.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI & ORS .....Respondents
Through: Mr.Sanjay Kumar Pathak, SC with
Mr.Sunil Kumar Jha, Mr.M.S. Akhtar
and Mr.Divakar Kapil, Advs. for
LAC/L&B (GNCTD.)
Mr.Biraja Mahapatra, Adv. with
Mr.Nalin Hingorani, Adv. for
LAC/L&B.
Mr.Sanjay Poddar, Sr. Adv. with
Mr.Nitin Mishra, Standing Counsel.
44
+ W.P.(C) 10189/2015
RAVINDRA SHARMA .....Petitioner
Through: Ms.Deepika V. Marwaha, Sr. Adv.
with Ms.Worthing Kasar, Ms.Raunika
Johar, Mr.Alok Pandey and
Mr.Tanishq Sharma, Advs.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI & ORS .....Respondents
Through: Mr.Sanjay Kumar Pathak, SC with
Mr.Sunil Kumar Jha, Mr.M.S. Akhtar
and Mr.Divakar Kapil, Advs. for
LAC/L&B (GNCTD.)
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/07/2025 at 22:33:53
Mr.Sanjay Poddar, Sr. Adv. with
Mr.Nitin Mishra, Standing Counsel.
45
+ W.P.(C) 10193/2015 & CM APPL. 25158/2015
RAJESH KUMAR .....Petitioner
Through: Ms.Deepika V. Marwaha, Sr. Adv.
with Ms.Worthing Kasar, Ms.Raunika
Johar, Mr.Alok Pandey and
Mr.Tanishq Sharma, Advs.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI & ORS .....Respondents
Through: Mr.Sanjay Kumar Pathak, SC with
Mr.Sunil Kumar Jha, Mr.M.S. Akhtar
and Mr.Divakar Kapil, Advs. for
LAC/L&B (GNCTD.)
Mr.Sanjay Poddar, Sr. Adv. with
Mr.Nitin Mishra, Standing Counsel.
Ms.Niharika Ahluwalia, Adv. for
DDA with Ms.Shradha Maheshwari,
Adv.
46
+ W.P.(C) 10194/2015
RAKESH KUMAR GOYAL .....Petitioner
Through: Ms.Deepika V. Marwaha, Sr. Adv.
with Ms.Worthing Kasar, Ms.Raunika
Johar, Mr.Alok Pandey and
Mr.Tanishq Sharma, Advs.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI & ORS .....Respondents
Through: Mr.Sanjay Kumar Pathak, SC with
Mr.Sunil Kumar Jha, Mr.M.S. Akhtar
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/07/2025 at 22:33:53
and Mr.Divakar Kapil, Advs. for
LAC/L&B (GNCTD.)
Mr.Biraja Mahapatra, Adv. with
Mr.Nalin Hingorani, Adv. for
LAC/L&B.
Mr.Sanjay Poddar, Sr. Adv. with
Mr.Nitin Mishra, Standing Counsel.
47
+ W.P.(C) 10221/2015
RANBIR SINGH .....Petitioner
Through: Ms.Deepika V. Marwaha, Sr. Adv.
with Ms.Worthing Kasar, Ms.Raunika
Johar, Mr.Alok Pandey and
Mr.Tanishq Sharma, Advs.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI & ORS .....Respondents
Through: Mr.Sanjay Kumar Pathak, SC with
Mr.Sunil Kumar Jha, Mr.M.S. Akhtar
and Mr.Divakar Kapil, Advs. for
LAC/L&B (GNCTD.)
Mr.Biraja Mahapatra, Adv. with
Mr.Nalin Hingorani, Adv. for
LAC/L&B.
Mr.Sanjay Poddar, Sr. Adv. with
Mr.Nitin Mishra, Standing Counsel.
Ms.Manika Tripathy, Standing
Counsel for DDA with Mr.Ashutosh
Kaushik, Adv.
48
+ W.P.(C) 10225/2015 & CM APPL. 25349/2015
PARDEEP KUMAR .....Petitioner
Through: Ms.Deepika V. Marwaha, Sr. Adv.
with Ms.Worthing Kasar, Ms.Raunika
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/07/2025 at 22:33:53
Johar, Mr.Alok Pandey and
Mr.Tanishq Sharma, Advs.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI & ORS .....Respondents
Through: Mr.Sanjay Kumar Pathak, SC with
Mr.Sunil Kumar Jha, Mr.M.S. Akhtar
and Mr.Divakar Kapil, Advs. for
LAC/L&B (GNCTD.)
Mr.Biraja Mahapatra, Adv. with
Mr.Nalin Hingorani, Adv. for
LAC/L&B.
Mr.Sanjay Poddar, Sr. Adv. with
Mr.Nitin Mishra, Standing Counsel.
Ms.Shobhana Takiar, Standing
Counsel for DDA with Mr.Kuljeet
Singh, Adv.
49
+ W.P.(C) 10406/2015 & CM APPL. 26026/2015
HARI KRISHAN MURGAI .....Petitioner
Through: Ms.Deepika V. Marwaha, Sr. Adv.
with Ms.Worthing Kasar, Ms.Raunika
Johar, Mr.Alok Pandey and
Mr.Tanishq Sharma, Advs.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI & ORS .....Respondents
Through: Mr.Sanjay Kumar Pathak, SC with
Mr.Sunil Kumar Jha, Mr.M.S. Akhtar
and Mr.Divakar Kapil, Advs. for
LAC/L&B (GNCTD.)
Mr.Biraja Mahapatra, Adv. with
Mr.Nalin Hingorani, Adv. for
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/07/2025 at 22:33:53
LAC/L&B.
Mr.Sanjay Poddar, Sr. Adv. with
Mr.Nitin Mishra, Standing Counsel.
50
+ W.P.(C) 10420/2015
BASANTI GANJOO .....Petitioner
Through: Ms.Deepika V. Marwaha, Sr. Adv.
with Ms.Worthing Kasar, Ms.Raunika
Johar, Mr.Alok Pandey and
Mr.Tanishq Sharma, Advs.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI AND ORS. .....Respondents
Through: Mr.Sanjay Kumar Pathak, SC with
Mr.Sunil Kumar Jha, Mr.M.S. Akhtar
and Mr.Divakar Kapil, Advs. for
LAC/L&B (GNCTD.)
Mr.Sanjay Poddar, Sr. Adv. with
Mr.Nitin Mishra, Standing Counsel.
Ms.Shobhana Takiar, Standing
Counsel for DDA with Mr.Kuljeet
Singh, Adv.
51
+ W.P.(C) 10435/2015 & CM APPL. 26175/2015
MOHAMMAD IQBAL SALATI .....Petitioner
Through: Ms.Deepika V. Marwaha, Sr. Adv.
with Ms.Worthing Kasar, Ms.Raunika
Johar, Mr.Alok Pandey and
Mr.Tanishq Sharma, Advs.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI AND ORS. .....Respondents
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/07/2025 at 22:33:53
Through: Mr.Sanjay Kumar Pathak, SC with
Mr.Sunil Kumar Jha, Mr.M.S. Akhtar
and Mr.Divakar Kapil, Advs. for
LAC/L&B (GNCTD.)
Mr.Naushad Ahmed Khan, Adv. with
Ms.Seema Thapliyal, Adv. for
GNCTD.
Mr.Sanjay Poddar, Sr. Adv. with
Mr.Nitin Mishra, Standing Counsel.
Mr.Sumit Chander, Adv. with
Ms.Mahak Dua, Mr.Gurdeep Chauhan
and Ms.Vanshika Chugh, Advs. for
DDA.
52
+ W.P.(C) 10440/2015
SATYA NARAIN GUPTA .....Petitioner
Through: Ms.Deepika V. Marwaha, Sr. Adv.
with Ms.Worthing Kasar, Ms.Raunika
Johar, Mr.Alok Pandey and
Mr.Tanishq Sharma, Advs.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI AND ORS. .....Respondents
Through: Mr.Sanjay Kumar Pathak, SC with
Mr.Sunil Kumar Jha, Mr.M.S. Akhtar
and Mr.Divakar Kapil, Advs. for
LAC/L&B (GNCTD.)
Mr.Sanjay Poddar, Sr. Adv. with
Mr.Nitin Mishra, Standing Counsel.
Ms.Manika Tripathy, Standing
Counsel for DDA with Mr.Ashutosh
Kaushik, Adv.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/07/2025 at 22:33:53
54
+ W.P.(C) 10503/2015
SWARN KANTA CHADHA .....Petitioner
Through: Ms.Deepika V. Marwaha, Sr. Adv.
with Ms.Worthing Kasar, Ms.Raunika
Johar, Mr.Alok Pandey and
Mr.Tanishq Sharma, Advs.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI AND ORS. .....Respondents
Through: Mr.Sanjay Kumar Pathak, SC with
Mr.Sunil Kumar Jha, Mr.M.S. Akhtar
and Mr.Divakar Kapil, Advs. for
LAC/L&B (GNCTD.)
Mr.Biraja Mahapatra, Adv. with
Mr.Nalin Hingorani, Adv. for
LAC/L&B.
Mr.Sanjay Poddar, Sr. Adv. with
Mr.Nitin Mishra, Standing Counsel.
Ms.Manika Tripathy, Standing
Counsel for DDA with Mr.Ashutosh
Kaushik, Adv.
55
+ W.P.(C) 10622/2015
SUDHA DIWAN .....Petitioner
Through: Ms.Deepika V. Marwaha, Sr. Adv.
with Ms.Worthing Kasar, Ms.Raunika
Johar, Mr.Alok Pandey and
Mr.Tanishq Sharma, Advs.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI & ORS .....Respondents
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/07/2025 at 22:33:53
Through: Mr.Sanjay Kumar Pathak, SC with
Mr.Sunil Kumar Jha, Mr.M.S. Akhtar
and Mr.Divakar Kapil, Advs. for
LAC/L&B (GNCTD.)
Mr.Biraja Mahapatra, Adv. with
Mr.Nalin Hingorani, Adv. for
LAC/L&B.
Mr.Sanjay Poddar, Sr. Adv. with
Mr.Nitin Mishra, Standing Counsel.
56
+ W.P.(C) 10668/2015
JYOTI SARUP MITTAL BUILDERS AND CONTRACTOR PVT.
LTD. .....Petitioner
Through: Ms.Deepika V. Marwaha, Sr. Adv.
with Ms.Worthing Kasar, Ms.Raunika
Johar, Mr.Alok Pandey and
Mr.Tanishq Sharma, Advs.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI & ORS .....Respondents
Through: Mr.Sanjay Kumar Pathak, SC with
Mr.Sunil Kumar Jha, Mr.M.S. Akhtar
and Mr.Divakar Kapil, Advs. for
LAC/L&B (GNCTD.)
Mr.Sanjay Poddar, Sr. Adv. with
Mr.Nitin Mishra, Standing Counsel.
63
+ W.P.(C) 105/2017
ESS JEE ENTERPRISES .....Petitioner
Through: Ms.Deepika V. Marwaha, Sr. Adv.
with Ms.Worthing Kasar, Ms.Raunika
Johar, Mr.Alok Pandey and
Mr.Tanishq Sharma, Advs.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/07/2025 at 22:33:53
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI & ORS .....Respondents
Through: Mr.Sanjay Kumar Pathak, SC with
Mr.Sunil Kumar Jha, Mr.M.S. Akhtar
and Mr.Divakar Kapil, Advs. for
LAC/L&B (GNCTD.)
Mr.Sanjay Poddar, Sr. Adv. with
Mr.Nitin Mishra, Standing Counsel.
Ms.Shobhana Takiar, Standing
Counsel for DDA with Mr.Kuljeet
Singh, Adv.
Ms.Chand Chopra, Adv. with
Mr.Punishk Handa and Mr.Shivam
Bansal, Advs. for DDA.
64
+ W.P.(C) 7025/2017 & CM APPL. 29181/2017
DINESH KUMAR JAIN .....Petitioner
Through: Mr.Manish Sharma, Sr.Adv. with
Mr.Ninad Dogra, Adv.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI & ORS .....Respondents
Through: Mr.Sanjay Kumar Pathak, SC with
Mr.Sunil Kumar Jha, Mr.M.S. Akhtar
and Mr.Divakar Kapil, Advs. for
LAC/L&B (GNCTD.)
Mr.Sanjay Poddar, Sr. Adv. with
Mr.Nitin Mishra, Standing Counsel.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/07/2025 at 22:33:53
ORDER
% 15.07.2025
1. Heard learned counsel for the parties.
2. Learned counsel representing the petitioner seeks permission to withdraw the instant writ petitions with liberty to pursue rights under the National Capital Territory of Delhi (Recognition of Property Rights of Residents in Unauthorised Colonies) Act, 2019 and the Notification No. G.S.R. 814 (E) dated 29.10.2019 issued by the Ministry of Housing and Urban Affairs, Union of India.
3. Accordingly, the writ petitions along with pending applications are dismissed as withdrawn with the liberty as prayed for.
DEVENDRA KUMAR UPADHYAYA, CJ TUSHAR RAO GEDELA, J JULY 15, 2025 "shailndra"
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/07/2025 at 22:33:53