Supreme Court - Daily Orders
The Commissioner Of Income Tax 3 Mumbai vs Star Chemicals Bom P. Ltd. Through Its ... on 12 August, 2015
ITEM NO.105 REGISTRAR COURT. 2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M K HANJURA
Civil Appeal No(s). 2918/2012
C.I.T Appellant(s)
VERSUS
STAR CHEMICALS (BOM)P.LTD. Respondent(s)
Date : 12/08/2015 This appeal was called on for hearing today.
For Appellant(s) Ms. Reena Pandey,Adv.
Mr. B. V. Balaram Das,Adv.
For Respondent(s)
Mr. Jatin Zaveri,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The office report indicates that the Learned counsel for the appellant has already filed the statement of case. Respondent has failed to file the statement of case within the period stipulated under the rules. Viewed thus, the matter shall be processed for listing before the Hon'ble Court on its own turn.
(M K HANJURA) Registrar MG Signature Not Verified Digitally signed by Madhu Grover Date: 2015.08.13 16:25:15 SCT Reason: