Jammu & Kashmir High Court - Srinagar Bench
Ajaz Ahmad Sofi vs Union Territory Of Jk And Anr on 2 August, 2022
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
S. No 83
Suppl. List 1
IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
WP(Crl) 178/2022
CrlM. 479/2022
Ajaz Ahmad Sofi ...Petitioner(s)
Through: Mr. Imtiyaz Ahmad Sofi, Adv.
Vs.
Union Territory of JK and Anr. ...Respondent(s)
Through: Mr. Sajad Ashraf, GA.
CORAM:
HON'BLE MR JUSTICE SANJEEV KUMAR, JUDGE
ORDER
02.08.2022 List again on 5th August, 2022.
(SANJEEV KUMAR) JUDGE SRINAGAR 02.08.2022 "Shamim Dar"