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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2) in The National Rural Employment Guarantee (Central Council) Rules, 2006

(2)If the quorum in the meeting is not present, the Chairperson may postpone the meeting to another date and the Chairperson and the Members present at the postponed meeting shall constitute the quorum.