Section 195(2) in U.P. Zamindari Abolition and Land Reforms Rules, 1952
(2)The local enquiry referred to in sub-rule (1) shall be made in the village in or joint gathering of the members of the Land Management Committee or Gaon Panchayat. As many residents of the village as can be collected shall be invited to the gathering on a date to be announced previously by beat of drum.