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State of Tamilnadu - Section

Section 16 in Peraringnar Anna Centenary Co-operative Milk Producers Welfare Fund Rules, 2010

16. Eligibility for assistance and quantum of assistance.

- A subscriber who has paid the monthly subscription and whose subscription has not lapsed is eligible for the assistance from the fund.Provided that the subscriber has poured milk of 120 litres in 300 days in the current year for full quantum of assistance:Provided further that the quantum of assistance shall stand reduced proportionately to the number of liters poured and number of days poured as decided by the committee.