Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 27(3)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(3)(f) in The Government Of Union Territories Act, 1963

(f)expenditure incurred by the Administrator in the discharge of his special responsibility;