Section 3 in The Workmen's Compensation (Amendment) Act, 2000
3. Amendment of section 4.-
In section 4 of the principal Act,-(a) in sub- section (1),-(i)in clause (a), for the words" fifty thousand rupees", the words" eighty thousand rupees" shall be substituted;(ii)in clause (b), for the words" sixty thousand rupees", the words" ninety thousand rupees" shall be substituted;(iii)in Explanation II, occurring after clause (b) and before clause (c), for the words" two thousand rupees" occurring at both the places, the words" four thousand rupees" shall respectively be substituted;(b)in sub- section (4), for the words" one thousand rupees", the words" two thousand and five hundred rupees" shall be substituted.
