Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 23 in The National Commission For Minority Educational Institutions Act, 2004

23. Returns or information

.The Commission shall furnish to the Central Government such returns or other information with respect to its activities as the Central Government may, from time to time, require.