Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Karnataka - Subsection

Section 44(4) in Visvesvaraya Technological University Act, 1994

(4)The examinations for such students shall be conducted by the respective universities only till such time that all the students are transferred to the corresponding semesters or academic years of the courses offered by the Technological University.