Rajasthan High Court - Jodhpur
Opjs University, Churu vs State Of Rajasthan on 25 September, 2018
Author: Sandeep Mehta
Bench: Sandeep Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ No. 14517/2018
Opjs University, Churu
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Vikas Bijarnia
HON'BLE MR. JUSTICE SANDEEP MEHTA
Order 25/09/2018 Issue dasti notice of writ petition as well as stay petition to the respondents, returnable on 03.10.2018.
(SANDEEP MEHTA),J mamta/188 Powered by TCPDF (www.tcpdf.org)