Supreme Court - Daily Orders
Sushmita Dev vs Union Of India on 25 November, 2022
Author: Hima Kohli
Bench: Hima Kohli
ITEM NO.45 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(Civil) No. 1361/2021
SUSHMITA DEV Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(IA No. 165309/2021 - EXEMPTION FROM FILING O.T.)
Date : 25-11-2022 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MS. JUSTICE HIMA KOHLI
For Petitioner(s)
Mr. Biswajit Deb. Sr. Adv.
Ms. Tulika Mukherjee, AOR
Mr. Shwetank Singh, Adv.
For Respondent(s)
Mr. Shuvodeep Roy, AOR
Mr. R. Venkataramani, AGI
Mr. Tushar Mehta, SGI
Mr. K.M. Nataraj, ASG
Ms. Suhashini Sen, Adv.
Mr. Kanu Agrawal, Adv.
Mr. Shuvodeep Roy, Adv.
Ms. Diksha Rai, Adv.
Mr. Arvind Kumar Sharma, AOR
Ms. Shraddha Deshmukh , AOR
UPON hearing the counsel the Court made the following
O R D E R
1 List the writ petition on 3 January 2023.
Signature Not Verified Digitally signed by Manish Issrani Date: 2022.11.25 17:47:15 IST Reason:(MANISH ISSRANI) (SAROJ KUMARI GAUR) COURT MASTER(SH) ASSISTANT REGISTRAR