Allahabad High Court
Smt. Ekta Shukla vs State Of U.P. on 16 March, 2018
Author: Karuna Nand Bajpayee
Bench: Karuna Nand Bajpayee
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 48 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19829 of 2017 Applicant :- Smt. Ekta Shukla Opposite Party :- State Of U.P. Counsel for Applicant :- Thakur Prasad Dubey,A. Panday,Ravindra Kumar Mishra Counsel for Opposite Party :- G.A. Hon'ble Karuna Nand Bajpayee,J.
As prayed by counsel for the applicant, list in the next cause list.
Order Date :- 16.3.2018 M. Kumar