Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3]

Allahabad High Court

Smt. Ekta Shukla vs State Of U.P. on 16 March, 2018

Author: Karuna Nand Bajpayee

Bench: Karuna Nand Bajpayee





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19829 of 2017
 

 
Applicant :- Smt. Ekta Shukla
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Thakur Prasad Dubey,A. Panday,Ravindra Kumar Mishra
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Karuna Nand Bajpayee,J.
 

As prayed by counsel for the applicant, list in the next cause list.

Order Date :- 16.3.2018 M. Kumar